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Union of India - Section

Section 109 in The Navy (Pay And Allowances) Regulations, 1966

109. Admissibility.

(1)A training camp allowance at the rate of Rs. 6 per diem shall he paid to officers of the Indian Navy on the permanent staff of units of the Senior and Junior Divisions of the National Cadet Corps or of the Auxiliary Cadet Corps, during the period of training in National Cadet Corps camps or cruises or Auxiliary Cadet Corps training or term-end camps.
(2)Such allowance shall also be paid to other officers of the Indian Navy who may be detailed by the various authorities for duty at the National Cadet Corps camps or cruises or Auxiliary Cadet Corps camps.