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State of Gujarat - Section

Section 40 in Gujarat Metropolitan Planning Committees Rules, 2016

40. Maintaining order at Meeting of Committee.

- The Chairperson shall preserve the order at a meeting. The Chairperson may direct any member who refuses to obey his decision or whose conduct is, in his opinion grossly disorderly, to withdraw himself immediately from the meeting and any member so ordered shall withdraw himself immediately from meeting and shall absent himself during the reminder period of the day's meeting.Form 1[See Rule 9 (4) and (16)]List of Voters........Metropolitan Planning CommitteeConstituency
Sr.No Name of Candidate Sex Age Period of Tenure* Identity Card No.
(1) (2) (3) (4) (5) (6)
1.          
2.          
3.          
4.          
Electoral Roll Publication on............
Place:Date: Collector
* Period of Tenure in Local Authority.
Form I-A[See Rule No. 14]Notice of ElectionNotice is hereby given that:-
(1)an election is to be held for electing member(s) to the..........................by the elected members of........................Metropolitan#Area.
(2)nominated papers may be delivered by candidate or his proposer to the Returning Officer / Assistant Returning Officer at between 11:00 a.m. and 3:00 p.m. on any day (other than public holiday) not later than the..............
(3)forms of nomination paper may be obtained at the place and times aforesaid ;
(4)the nomination papers shall be taken up for scrutiny at ........................ on ..................at........................
(5)notice of withdrawal of candidature may be delivered by a candidate or his proposer or his election agent (who has been authorized in writing by the candidate to deliver it) to either of the officers specified in paragraph (s) above at his office before 3:00 p.m. on the.....................
(6)in the event of the election being held, the polling shall be taken on .............. between the hours.............of...............and................
Place:Date: Election Authority
Form II-A[See Rule No. 17(1)]Nomination PaperElection to the Metropolitan Planning CommitteeI nominate .............. as a candidate for election, to the Metropolitan PlanningCommittee from the...............constituency.Candidate's name ..............................Father's/Mother's / Husband's name................................His postal address..............................His name is entered at S. No..................... in part No..........................of..............................constituency..................Metropolitan Area.
Date: Signature of Proposer
My name is ...............................:......................and it is entered at Sr.No. ........................in Part No.......................of constituency in the.....................................Metropolitan Area.Date:#(Signature of Proposer)My name is ..................................... and#it is entered at Sr. No........ in