Section 40(6) in Gujarat Metropolitan Planning Committees Rules, 2016

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State of Gujarat - Subsection

Section 40(6) in Gujarat Metropolitan Planning Committees Rules, 2016

(6)in the event of the election being held, the polling shall be taken on .............. between the hours.............of...............and................

Place:Date:

Election Authority

Form II-A[See Rule No. 17(1)]Nomination PaperElection to the Metropolitan Planning CommitteeI nominate .............. as a candidate for election, to the Metropolitan PlanningCommittee from the...............constituency.Candidate's name ..............................Father's/Mother's / Husband's name................................His postal address..............................His name is entered at S. No..................... in part No..........................of..............................constituency..................Metropolitan Area.

Date:

Signature of Proposer

My name is ...............................:......................and it is entered at Sr.No. ........................in Part No.......................of constituency in the.....................................Metropolitan Area.Date:#(Signature of Proposer)My name is ..................................... and#it is entered at Sr. No........ in

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State of Gujarat - Subsection

Section 40(6) in Gujarat Metropolitan Planning Committees Rules, 2016