Section 15(2) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of persons in the Engineering Cell) Rules, 2012
(2)Except as provided in these rules, other service conditions to the post(s) as specified in column number 2 of Schedule-I, shall be regulated by other rules made under the proviso to Art. 309 of the Constitution of India by the appropriate authority and for the time being in force applicable to the employees of the Government.
