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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(3) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(3)The generator of waste shall ensure that the storage should not over flow with the waste at source and should not be exposed to attract vectors and to emit foul odour.