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State of Chattisgarh - Section

Section 7 in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

7. Segregation and storage of soild waste.

(1)Every generator of waste shall at source, segregate the municipal solid wastes into the groups of organic, inorganic, recyclables and hazardous wastes.Explanation. - Schedule-1 provides examples of each category of the waste. The lists are illustrative and not exhaustive.
(2)Each of the types of waste described in clause (1), shall be stored in a separate bin and handed over to the waste collector at the source.
(3)The generator of waste shall ensure that the storage should not over flow with the waste at source and should not be exposed to attract vectors and to emit foul odour.
(4)The generator of waste shall ensure that liquid waste is not mixed with solid waste.