Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23C] [Entire Act]

Union of India - Subsection

Section 23C(3) in Finance Act, 1999

(3)The application shall be made in quadruplicate and be accompanied by a fee of two thousand five hundred rupees.