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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(2) in First Statutes of the University of Udaipur

(2)When a vacancy is to be filled, the Vice-Chancellor shall ask the Registrar to proceed;
(i)to invite applications through advertisement in the manner prescribed;
(ii)to procure suggestions from such members of the staff of the University as deemed fit; and
(iii)to contact other appropriate institutions and agencies for suggestions, e.g., Indian Council of Agricultural Education, Indian Council of Agricultural Research and the appropriate Departments of the State Government, other colleges and Universities, etc.