Section 35(2)(iii) in First Statutes of the University of Udaipur

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State of Rajasthan - Subsection

Section 35(2)(iii) in First Statutes of the University of Udaipur

(iii)to contact other appropriate institutions and agencies for suggestions, e.g., Indian Council of Agricultural Education, Indian Council of Agricultural Research and the appropriate Departments of the State Government, other colleges and Universities, etc.

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State of Rajasthan - Subsection

Section 35(2)(iii) in First Statutes of the University of Udaipur