Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Telangana - Subsection Section 6(1)(c) in Telangana Government Lands and Buildings (Termination of Leases) Act, 1986 (c)equivalent to two months rent for every unexpired period is more than ten years subject to a minimum amount equivalent to thirty months rent.