Section 6(1) in Telangana Government Lands and Buildings (Termination of Leases) Act, 1986
(1)Where a lease is terminated under section 3, the Government shall pay to the lessee an amount of solatium-(a)equivalent to four months rent for every year of unexpired period of lease, where such unexpired period is five years or less; or(b)equivalent to three months rent for every year of unexpired period of lease where such unexpired period is more than five years but does not exceed ten years subject to a minimum amount equivalent to twenty months' rent; or(c)equivalent to two months rent for every unexpired period is more than ten years subject to a minimum amount equivalent to thirty months rent.Explanation. - For the purpose of computation of the years of unexpired period of lease under this sub-section any period not exceeding six months shall be ignored and any period exceeding six months shall be computed as one year.
