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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Goa - Subsection

Section 10(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)The Board shall prepare before the 31st March every year the annual budget estimates of its income and expenditure for the next financial year in the form to be prescribed by the Board.