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Union of India - Section

Section 24 in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

24. Institution of Fellowships, Scholarships, Exhibitions, Medals and Prizes.

- Consistent with the decisions of the Council and the policies laid down by the Central Government, from time to time, the Institute, shall institute and award such stipends, fellowships, scholarships, exhibitions, medals, prizes and other awards to be awarded to the undergraduate, postgraduate, research and post-doctoral students for different academic programmes as may be prescribed by the Ordinances.