Section 19 in Telangana State Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters for Solar and Wind Generation Sources) Regulations, 2018
19. DE-Pooling of Deviation Charge.
- 19.1. The QCA serving the generators shall de-pool the energy deviation as well as deviation charges to each generator connected at a respective pooling station in proportion to energy injected in each time block by each generator.
