Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(2) in Madhya Pradesh Prakoshtha Swamitva Rules, 2019

(2)These rules shall apply within the limits of all Municipal Corporation, Municipal Council, Nagar Parishad and notified Planning Area as per section 13 of MPNTGNA, 1973.