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State of Madhya Pradesh - Section

Section 1 in Madhya Pradesh Prakoshtha Swamitva Rules, 2019

1. Short title, Application and commencement.

(1)These rules may be called the Madhya Pradesh Prakoshtha Swamitva Rules, 2019.
(2)These rules shall apply within the limits of all Municipal Corporation, Municipal Council, Nagar Parishad and notified Planning Area as per section 13 of MPNTGNA, 1973.
(3)These rules shall come into force with effect from the date of publication in the "Madhya Pradesh Rajpatra".