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[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(4)(b) in Tamil Nadu Combined Development and Building Rules, 2019

(b)The travel distance to an exit from the dead end of a corridor shall not exceed half the distance as stated above except in the case of institutional occupancy in which case it shall not exceed 6m.