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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(1) in New Town Kolkata Planning Area (Building) Rules, 2014

(1)The hard copy drawings shall be ammonia/computer generated print and blue prints. Two sets out of total six sets of such drawings shall be blue printed. Prints of drawings shall be on only one side of the paper. One additional set of drawings and area statement shall be in the form of soft copy and to be submitted in Compact Disc duly signed by the Architect.