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State of West Bengal - Section

Section 6 in New Town Kolkata Planning Area (Building) Rules, 2014

6. Particulars of Drawings and Statements to be submitted.

(1)The hard copy drawings shall be ammonia/computer generated print and blue prints. Two sets out of total six sets of such drawings shall be blue printed. Prints of drawings shall be on only one side of the paper. One additional set of drawings and area statement shall be in the form of soft copy and to be submitted in Compact Disc duly signed by the Architect.
(2)The drawings shall be coloured as specified in Table below:-
SI. No. Item Site Plan Building Plan, Sections etc.
1 Plot Lines Thick Black Thick Black
2 Existing Road Dark Green Dark Green
3 Future Road, if any Green dotted Green dotted
4 Permissible building lines Thick dotted Black Thick dotted Black
5 Open spaces No Colour No Colour
6 Existing work Yellow filled in Yellow filled in
7 Work proposed to be demolished Yellow Hatched Yellow Hatched
8 Proposed work Red filled in Red filled in
9 Drainage and Sewerage work Red dotted Red dotted
10 Water supply work Black dotted thin Black dotted thin
11 Greenery Green wash Green wash
12 Deviation Red Hatch Red Hatch
13 Facilities Violet filled in Violet filled in