Section 24(1) in Himalayan Garhwal University Act, 2016
(1)The Board of Management shall consist; namely:-(a)The Pro Chancellors - special invitees(b)The Vice-Chancellor -Chairman(c)The Pro Vice-Chancellor, if any;(d)One member nominated by the Chancellor;(e)Five members, nominated by the Promoting Trust;(f)Two professors of the University, by rotation as nominated by the Chancellor;(g)Two Deans of the faculties by rotation as nominated by the Chancellor,(h)Principal Secretary/ Secretary to the State Government of the Higher Education Department;(i)The Registrar shall be non-member Secretary;
