Section 24 in Himalayan Garhwal University Act, 2016
24. The Board of Management.
(1)The Board of Management shall consist; namely:-(a)The Pro Chancellors - special invitees(b)The Vice-Chancellor -Chairman(c)The Pro Vice-Chancellor, if any;(d)One member nominated by the Chancellor;(e)Five members, nominated by the Promoting Trust;(f)Two professors of the University, by rotation as nominated by the Chancellor;(g)Two Deans of the faculties by rotation as nominated by the Chancellor,(h)Principal Secretary/ Secretary to the State Government of the Higher Education Department;(i)The Registrar shall be non-member Secretary;(2)The Board of Management shall be the Principal Managing body of the University.(3)The powers and functions of the Board of Management shall be Such as may be prescribed by the Statute
