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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Bengal Presidency - Subsection

Section 35(1) in The Bengal Agricultural And Sanitary Improvement Act, 1920

(1)The [State Government] [Words substituted by the Government of India (Adaptation of Indian Laws) Order, 1937 and the Adaptation of Laws Order, 1950, respectively.] may, after previous publication, make rules to carry out the purposes of this Act.