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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(2) in Certificate Courses to Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(2)If a candidate, who has paid the fees after getting admission, gets his admission cancelled, his fees shall be refunded after completion of admission process, after deducting such amount towards administrative charges as may be determined by the Admission Committee, provided the seat vacated by him is filled by another candidate.