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State of Gujarat - Section

Section 15 in Certificate Courses to Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2013

15. Fee.

(1)A candidate who gets admission shall have to pay such fees, as may be determined by the Fee Regulatory Committee constituted under Section 9 of the Act, for unaided colleges or institutions, at such stages, as may be determined by the Admission Committee.
(2)If a candidate, who has paid the fees after getting admission, gets his admission cancelled, his fees shall be refunded after completion of admission process, after deducting such amount towards administrative charges as may be determined by the Admission Committee, provided the seat vacated by him is filled by another candidate.
(3)If a candidate, who has paid the fees after getting admission, gets his admission changed in another course and/or college or institution, he shall pay the difference of fees, if any, at the time of admission or, as the case may be, shall be refunded the fees, after the completion of admission process.