Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(iii) in Punjab Urban Planning and Development Authority Building Rules, 2013 (iii)the level of the courtyard and open spaces in the building in relation to the highest level of the streets towards which the building is to be drained;
