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State of Punjab - Section

Section 7 in Punjab Urban Planning and Development Authority Building Rules, 2013

7. Building plans, sections and elevations.

- The building plans, sections and elevations shall be drawn to a readable and manageable scale and the building plans so drawn shall show,-
(i)the plan of the ground floor and other floors of the proposed building, all elevations and sections fully explaining the design;
(ii)the plinth level of the building with reference to level of the front street;
(iii)the level of the courtyard and open spaces in the building in relation to the highest level of the streets towards which the building is to be drained;
(iv)the proposed building and the proposed method of draining it including the position, form and dimensions of water closet, urinals, drainage of stables, dhobi ghats, dust bins, gate pillars and the method of disposal of sewerage and storm water;
(v)the size of the doors, windows, openings and other methods of ventilation; and
(vi)the means of access to the building and its various doors and means of escape in case of fire or any other emergency.