Himachal Pradesh High Court
Mohinder Singh & Ors. vs . Hrtc & Anr. on 17 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Mohinder Singh & Ors. Vs. HRTC & Anr.
CWP No. 1879 of 2022 a/w CWP No.2301 of 2022 .
17.6.2022 Present:- Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rajesh Kumar, Advocate for the petitioners in CWP No. 1879 of 2022 and Mr. Narender Sharma, Advocate for the petitioner in CWP No. 2301 of 2022 Mr. Vikas Rajput, Advocate, for respondent No.1 in both the petitions.
Mr. Sanjeev Kumar Motta, Advocate, for respondent No.2 in both the petitions.
Heard. Since, the Notification dated 9th June, 2022 has been issued during the pendency of this case that too without seeking leave of the Court, therefore, the aforesaid Notification dated 9th June, 2022 is ordered to be stayed.
List for final hearing on 8.7.2022. In the meanwhile, reply, if any, be also filed.
Copy dasti.
( Tarlok Singh Chauhan) [[[ Judge (Chander Bhusan Barowalia) Judge 17th June, 2022 (Guleria) ::: Downloaded on - 18/06/2022 20:03:32 :::CIS