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[Cites 0, Cited by 0] [Section 124] [Entire Act]

Union of India - Subsection

Section 124(124) in The Railway Protection Force Rules, 1987

124.1Non-sikh personnel.-The hair or the head shall be kept short. The chain and underlip shall beshaved daily unless permission to grow the same is taken in writing for a specifiedperiod. Whiskers and moustaches, if worn, shall be of moderate length.