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Union of India - Section

Section 124 in The Railway Protection Force Rules, 1987

124. Growth and dressing of the hair.

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124.1Non-sikh personnel.-The hair or the head shall be kept short. The chain and underlip shall beshaved daily unless permission to grow the same is taken in writing for a specifiedperiod. Whiskers and moustaches, if worn, shall be of moderate length.
124.2Sikh-personnel.Sikh personnel shall dress up their hair and beard properly. "Thathas" shall not beused aver beard when in uniform.
124.3In the case of women serving in the Force, hair shall be neatly kept and madeup, if used shall be inconspicuous. Highly coloured nail varnish shall not be used.