Section 187(4) in Karnataka Panchayat Raj Act, 1993
(4)The Education and Health Committee shall perform the following functions:-(a)be incharge of all educational activities of the Zilla Panchayat;(b)undertake the planning of education in the district within the framework of the national policy and the national and state plans;(c)survey and evaluate the educational activities of the Zilla Panchayat;(d)perform such other duties pertaining to education, adult literacy and cultural activities as the Zilla Panchayat may assign to it;(e)health services, hospitals, water supply, family welfare and other allied matters.