Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 187(4)] [Section 187] [Entire Act]

State of Karnataka - Subsection

Section 187(4)(e) in Karnataka Panchayat Raj Act, 1993

(e)health services, hospitals, water supply, family welfare and other allied matters.