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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(xviii) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(xviii)subject to such general or special restriction that may be imposed by the Government an the Samiti in this behalf execute contracts for and on behalf of the Samiti :