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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(1) in U.P. Jagadguru Rambhadracharya Handicapped University Act, 2001

(1)The Academic Council shall consist of-
(a)the Vice-Chancellor, who shall be the Chairperson;
(b)the Registrar, who shall be the Secretary; and
(c)such other members as may be prescribed.