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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2) in The Punjab Prevention of Beggary Rules, 1975

(2)An application under sub-rule (1) shall contain the following particulars :-
(a)Full name of the applicant.
*See Punjab Legislative Supplementary Part III, dated 13.4.1979, page 233
(aa)[ Father's name (Husband's name in the case of married women or widow)] [Added vide Notification No. GSR 23/PA 9/71 Section 17/ Amendent(1)79, dated 13.4.1979.]
(b)His age.
(c)His occupation.
(d)His complete address.
(e)The period, the purpose and the manner of soliciting or receiving money or food or gifts.
(f)The method of disposal of the money or food or gifts so received or collected and the area within which the disposal is to be made.