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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2)(aa) in The Punjab Prevention of Beggary Rules, 1975

(aa)[ Father's name (Husband's name in the case of married women or widow)] [Added vide Notification No. GSR 23/PA 9/71 Section 17/ Amendent(1)79, dated 13.4.1979.]