Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Dev Ashish Bhattacharya vs . Rachna Gupta on 23 May, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Dev Ashish Bhattacharya vs. Rachna Gupta .

Cr. MMO No. 411 of 2022 23.05.2022 Present: Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rajesh Kumar, Advocate for the petitioner.

Cr.MMO No. 411 of 2022 Notice to respondent, returnable on 27th June, 2022, on taking steps within two days, be issued.

Cr.MP No. 1393 of 2022 Notice in aforesaid terms. Petitioner shall continue to appear before the trial Court on each and every date of hearing, however, further effective action/proceedings may not be initiated till next date of hearing.

Dasti copy on usual terms.





             May 23, 2022                                     (Vivek Singh Thakur)





             (ms)                                                    Judge





                                                        ::: Downloaded on - 23/05/2022 20:07:11 :::CIS