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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(1)(b) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(b)Eliminating or reducing the risks of personal injury to any person, or damage to property of any person or interference with use of such property;