Section 32(1) in The Bureau of Indian Standards Rules, 2018
(1)The laboratories established and maintained by the Bureau shall -(a)carry out testing of samples in relation to conformity assessment schemes of Bureau ;(b)carry out research and development investigations or testing for collecting data for evolving and revising Indian Standards and for quality assessment studies;(c)provide support services to industries for quality improvement on such terms and conditions as may be laid down by the Bureau from time to time; and(d)carry out such other functions as may be necessary to fulfill the objectives of the Bureau.
