Section 114 in Maharashtra Public Universities Act, 2016
114. Continuation of affilation or recognition.
(1)The procedure prescribed in sub-sections (1) to (3) of section 110 shall apply, mutatis mutandis, for the consideration of continuation of affiliation, from time to time.(2)The procedure prescribed in section 111, for grant of recognition shall apply, mutatis-mutandis, for the consideration of continuation of recognition.
