Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of Maharashtra - Subsection Section 114(1) in Maharashtra Public Universities Act, 2016 (1)The procedure prescribed in sub-sections (1) to (3) of section 110 shall apply, mutatis mutandis, for the consideration of continuation of affiliation, from time to time.
