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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(g) in Punjab Intoxicants Licence and Sales Orders, 1956

(g)[ consequent upon the extension of period of any class of licenses, as envisaged under clause (f), the licensee shall be required to pay the appropriate license fee for the extended period :