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Bengal Presidency - Section

Section 586 in Police Regulations, Bengal , 1943

586. Railway police-station. [§12, Act V, 1861].

(a)The jurisdiction of a railway police-station shall ordinarily be a section of line varying in length with local circumstances, but never greatly exceeding 100 miles.
(b)The railway police-station building when possible, shall be on the platform. A signboard shall be fixed in a conspicuous place outside, and there shall be a notice-board also on which all proclamations and notices by the police shall be pasted.