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[Cites 0, Cited by 0] [Section 586] [Entire Act]

Bengal Presidency - Subsection

Section 586(b) in Police Regulations, Bengal , 1943

(b)The railway police-station building when possible, shall be on the platform. A signboard shall be fixed in a conspicuous place outside, and there shall be a notice-board also on which all proclamations and notices by the police shall be pasted.