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State of Rajasthan - Section

Section 3 in Rajasthan Investment Promotion Scheme, 2014

3. the first receipt of deposit of fee/ charges etc. for providing any service with respect to facilities set up related to investment under the Scheme; or

Provided that investment made in development of an industrial park, it shall mean the date of handing over of possession to the first unit in the park.
(b)For an existing enterprise making investment for expansion, the date on which the enterprise issues,-