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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(b) in Madhu Babu Pension Yojana Rules, 2008

(b)Submission of application : Application in the prescribed form (MBPY-I) filled in correctly in triplicate along-with the documents mentioned below shall be submitted to the Block Development Officer in the rural areas or, to the Executive Officer of the N.A.C./ Municipality in the urban areas or, to the Officer disbursing the Pension at the disbursement place and obtain acknowledgement of receipt on the spot. The applications thus received will immediately be submitted to the Block Development Officer for entry in Register in Form-MBPY-II (Gram Panchayat-wise) maintained at the Block level in order of priority basing on the date and time of receipt of application at the either end. Such priority must be maintained in commencement of payment of pension to the beneficiary under MBPY.
(i)Three identical attested copies of recent passport size photographs (for all categories of MBP).
(ii)Certificate regarding total annual family income from the concerned Tahasildar (for all, except WP-AIDS/DP-AIDS).
(iii)Proof of age in respect of the applicant (for OAP/DP categories).
(iv)Disability Certificate issued by the competent authority with due mention of latest percentage of disability or, such for the applicants of pension due to disability (for DP category).
(v)Medical Certificate regarding suffering from Leprosy and loss of limbs and being unable to do normal works from the competent authority/Medical Officer Local P.H.C./Hospital duly countersigned by the concerned-Block Development Officer/Tahasildar (for CLP).
(vi)Recommendation from Orissa State AIDS Control Society (for DP-AIDS).