Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Andhra Pradesh - Subsection Section 18(2) in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006 (2)The sample seed taken for analysis shall be taken in a neat and clean container, filled with required water (and permitted preservatives, if necessitated) and which shall be closed to prevent the leakages.
