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State of Andhra Pradesh - Section

Section 18 in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006

18. Manner of Taking samples under Section 16(l)(a).

(1)The notice for the samples of aquaculture seed taken for the purpose of analysis shall be in Form VI.
(2)The sample seed taken for analysis shall be taken in a neat and clean container, filled with required water (and permitted preservatives, if necessitated) and which shall be closed to prevent the leakages.