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State of Odisha - Section

Section 35 in Orissa Pani Panchayat Rules, 2003

35. Inspection.

- Any officer of the Department of Water Resources above the rank of Assistant Engineer under whose jurisdiction the Farmers' Organisation is situated, can inspect the records of the Farmers' Organisation and can submit a report of his visit to his next higher authority with a copy to the Farmers' Organisation so inspected.