Section 2(f) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983
(f)'Company Commander' means -(i)Company Commander (Urban and Border Wings);(ii)Commander, District Training Centre (Non-Gazetted);(iii)Battalion Staff Officer,(iv)Administrative Subedar, District Training Centre;(v)Quarter Master Subedar, District Training Centre;(vi)Store Superintendent, Civil Defence;(vii)Senior Inspector, Combined Home Guards and Civil Defence Training Institute.(viii)Administrative Officer
