Section 2 in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983
2. Definitions.
- In these rules, unless the context otherwise requires, -(a)'Battalion Commander' means the Battalion Commander of the Border Wing Battalion of Punjab Home Guards located at Gurdaspur, Batala, Amritsar, Patti, Ferozepur and Fazilka;(b)'Board' means the Subordinate Services Selection Board, or any authority constituted by the Government of Punjab to perform its function;(c)'Clerk' means -(i)Sergeant Clerk;(ii)Havildar Clerk;(iii)Sergeant Accountant;(iv)Corporal Clerk;(v)Lance Corporal Clerk;(vi)Storeman;(vii)Typist;(viii)Volunteer Clerk; and(ix)Clerk(d)'Commandant' means the Commandant of the combined Punjab Home Guards and Civil Defence Training Institute;(e)'Commandant General' means the Commandant General, Punjab Home Guards and Director Civil Defence, Punjab;(f)'Company Commander' means -(i)Company Commander (Urban and Border Wings);(ii)Commander, District Training Centre (Non-Gazetted);(iii)Battalion Staff Officer,(iv)Administrative Subedar, District Training Centre;(v)Quarter Master Subedar, District Training Centre;(vi)Store Superintendent, Civil Defence;(vii)Senior Inspector, Combined Home Guards and Civil Defence Training Institute.(viii)Administrative Officer(g)'Deputy Commandant General' means the Deputy Commandant General, Punjab Home Guards and Deputy Director, Civil Defence, Punjab;(h)'direct appointment' means an appointment made otherwise than by promotion or by transfer of a person already in the service of Government of India or of a State Government.(i)'District Commander' means the District Commander of Punjab Home Guards in a district;(j)'Divisional Commandant' means the Divisional Commandant of Punjab Home Guards of Jalandhar, Ferozepur or Patiala Division ;(k)'Government' means the Government of the State of Punjab in the Department of Home Affairs and Justice ;(l)'Platoon Commander' means and includes -(i)Commander;(ii)District Commander;(iii)Defence Inspector ;(iv)Inspector, Combined Home Guards/Civil Defence, Training Institute.(m)'recognised university or institution' means -(i)any university or the institution incorporated by law in any of the State of India; or(ii)in the case or degrees or diplomas obtained as a result of an examination held before the 15th August, 1947, the Punjab, Sind or Dacca University; or(iii)any other university or institution which is recognised by the Government for the purpose of these rules; and(n)'Service' means the Punjab Home Guards and Civil Defence (Field) Class III Service.
